Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Chattisgarh - Subsection Section 38(XVI) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004 (XVI)duties and powers of the Board and Committee to be constituted by the University jointly with any other University or body;
