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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2)(x) in Raksha Shakti University Act, 2009

(x)to delegate any of its power to the Director General, Deputy Director General, Directors, Deans, Registrar or any other officer, employee or any authority of the University or to a committee appointed by it; and