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[Cites 0, Cited by 0] [Article 20C(2)] [Article 20C] [Constitution]

Constitution Subarticle

Article 20C(2)(b) in Constitution of India

(b)in sub-paragraph (2) of paragraph 6, for the words 'to which the executive power of the State extends', the words 'with respect to which the Legislative Assembly of the Union territory of Mizoram has power to make laws' had been substituted;