Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(3) in Bharat Petroleum Corporation Limited (Determination of Conditions of Service of Employee) Act, 1988 (3)The Central Government may make a scheme to amend or vary any scheme made under sub-section (1).
