Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49L(2)] [Section 49L] [Entire Act] Union of India - Subsection Section 49L(2)(a) in The Wild Life (Protection) Act, 1972 (a)the Scientific Authority has advised that the introduction of any specimen will not be detrimental to the survival of the species;