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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Gujarat - Subsection

Section 67(2)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)Mining Engineer:
(i)A degree in mining engineering obtained from a University established or incorporated by or under a Central Act, a Provincial Act or a State Act, including any institution recognized by the University Grants Commission established under section 4 of the University Grants Commission Act, 1956 or any equivalent qualification; or
(ii)three years full time diploma certificate in Mining Engineering awarded by the State Technical Education Boards with two years' experience in mining operations.