Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 17 in The Insolvency and Bankruptcy Board of India (Employees' Service) Regulations, 2017

17. Pension.

(1)An employee shall subscribe to the National Pension System.
(2)The Board shall contribute such amount for each employee to the National Pension System as decided by it from time to time.