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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(2)(b) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(b)the places at which, and the custody in which, the following standards shall be kept, namely :-
(i)reference standards,
(ii)secondary standards,
(iii)working standard, as required by section 12 and sub-section (5) of section 14;