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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1)(g) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(g)that due provision will, as far as circumstances may permit, be made for the residence of the Principal an some members of the teaching staff in or near the college or the place provided for the residence of the students;