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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(4) in The West Bengal Motor Vehicles Rules, 1989

(4)[ Where a conductor's licence is lost of destroyed, the fee for duplicate conductor's licence issued under this rule shall be as specified in Schedule A.] [Sub-rule (4) Substituted vide clause (4) of the Notification No. 2668-WT/3M-151/96 dated 4.5.1998 (w.e.f. 4.5.1998).]