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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(1)(ii) in The Madurai City Municipal Corporation Act, 1971

(ii)prohibit the doing of any act which is about to be done or its being done, in pursuance or under colour of this Act if, in their opinion-