Himachal Pradesh High Court
Rajinder Kumar & Anr. vs . Madan Gopal on 17 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Rajinder Kumar & Anr. Vs. Madan Gopal RSA No.311 of 2008 .
17.06.2023 Present: Mr. Himanshu Thakur, Proxy Counsel, for the appellants.
Mr. Ganesh Barowalia, Proxy Counsel, for the respondent.
List on 19.07.2023, as prayed for.
June 17, 2023 Mukesh r to Jyotsna Rewal Dua Judge ::: Downloaded on - 17/06/2023 20:34:18 :::CIS