Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 147 in The Delhi School Education Rules, 1973

147. [ Tuition Fees. [Substituted by the Delhi School Education (Amendment) Rules, 1990 w.e.f. 23.2.1990).]

- Subject to such alterations in the school of fees as may be made by the Director from time to time, the rate of tuition fees for all classes in aided schools shall be as followings :-
Class Boys' School (Per month) Girls' School (Per month)
I to VIII Nil Nil
IX Rs. 8.00 Rs. 4.00
X Rs. 9.00 Rs. 5.00
XI Rs. 10.00 Rs. 6.00
XII Rs. 11.00 Rs. 7.00
In co-educational institutions by students shall pay tuitions fees at the rates prescribed for boys in the corresponding class in the boy's schools and the girl Students at the rate obtaining for corresponding classes in the girl's schools :Provided that no tuition fee shall be charged for any class from any student who belongs to the Scheduled Caste or the Scheduled Tribe.]