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[Cites 0, Cited by 0] [Section 86(9)] [Section 86] [Entire Act]

Daman and Diu - Subsection

Section 86(9)(c) in Daman and Diu Value Added Tax Regulation, 2005

(c)claims tax credit in excess of the tax credit to which he is entitled under section 9 or under other provisions of this Regulation,