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[Cites 0, Cited by 0] [Section 256] [Entire Act]

State of Rajasthan - Subsection

Section 256(a) in Rajasthan Land Revenue (Land Records) Rules, 1957

(a)All rain-gauges and measure glasses etc. required at rain-gauge stations in India are supplied by the Mathematical Instruments Office, Calcutta; the responsibility for their accuracy rests, however, with the Meteorological Department who tests them before they are issued. Price list of rain-gauges, etc., rules and regulations and indent forms are obtainable from the Mathematical Instruments Office, Calcutta.