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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(4) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(4)The RTU shall be located in the PLCC room or at location as per optimum cabling requirement. The size of the CT & VT cable to the transducer shall be the same as provided in the metering circuit.