Section 2 in Kerala Survey and Boundaries Rules, 1964
2. Definitions.
- In these Rules, unless the context otherwise requires -(a)"Act" means the Kerala Survey and Boundaries Act, 1961 (Act 37 of 1961);(b)"Field mark" means the mark placed at the bends and junctions on the boundaries of survey fields and sub-divisions and includes marks placed on village boundary, Khandom boundary and other offset stones.(c)"form" means a form appended to these rules;(d)"section" means a section of the Act;(e)"theodolite mark" means the mark placed at the stations where a theodolite is set up and observations made.
