Section 11(2)(b) in The Wealth-Tax Act, 1957

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(b) in The Wealth-Tax Act, 1957

(b)in section 127 of the Income-tax Act, in the Explanation below sub¬section ][(4)] [ Substituted by Act 3 of 1989, Section 63, for " (5)" (w.e.f. 1.4.1988).][, references to proceedings under the Income-tax Act shall be construed as including references to proceedings under the Wealth-tax Act.] [Substituted by Act 4 of 1988, Section 131, for Section 11 (w.e.f. 1.4.1988). ]

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Union of India - Subsection

Section 11(2)(b) in The Wealth-Tax Act, 1957