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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2)(g) in Jammu and Kashmir Legal Services Authorities Act, 1997

(g)the number of officer and other employees of High Court Legal Services Committee under sub-section (5) of section 6 and the conditions of service and salary and allowances payable to them under sub-section (6) of that section ;