Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1A) in The Maharashtra Self-Financed Schools (Establishment and Regulation) Act, 2012

(1A)The process of submitting online application under sub-section (1) shall remain continuously throughout the year.] [Substituted by Maharashtra Act No. 39 of 2018, dated 15.5.2018.]