Supreme Court - Daily Orders
Dr. K.P. Jaya vs University Of Kerala . on 2 November, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.47 + 66 COURT NO.10 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.30536/2015
(Arising out of impugned final judgment and order dated 01/07/2015
in WA No.1506/2013,01/07/2015 in CWP No. 11184/2011 passed by the
High Court Of Kerala At Ernakulam)
DR. K.P. JAYA Petitioner(s)
VERSUS
UNIVERSITY OF KERALA & ORS. Respondent(s)
With SLP(C) No.30781/2015 (With appln.(s) for exemption from filing
O.T. and interim relief and office report)
Date : 02/11/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Sanjay Parikh, Adv.
Mr. Pukhrambam Ramesh Kumar,Adv.
Ms. Nini Susan Thomas, Adv.
Mr. Sumit Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed. As a sequel to the above, interlocutory application for exemption from filing official translation is disposed of.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.11.02
16:42:19 IST
Reason: