Allahabad High Court
Subhash Chandra Kushwaha vs State Of U.P. And Others on 8 July, 2010
Bench: Vineet Saran, Ran Vi°Ai Singh
Court No. - 35 Case :- WRIT - A No. - 63749 of 2006 Petitioner :- Subhash Chandra Kushwaha Respondent :- State Of U.P. And Others Petitioner Counsel :- K.K. Roy Respondent Counsel :- C.S.C.,Ashok Khare,Kamal Narayan,Kamal Nayan,RaVi Pratap Singh,S.C. Hon'ble Vineet Saran.J.
Hon'ble Ran Vi°ai Singh,J. An illness slip has been sent by Sri Kamal Nayan, learned counsel for the respondent. List in the next cause list. Order Date :- 8.7.2010 dps