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Allahabad High Court

Subhash Chandra Kushwaha vs State Of U.P. And Others on 8 July, 2010

Bench: Vineet Saran, Ran Vi°Ai Singh

Court No. - 35
Case :- WRIT - A No. - 63749 of 2006

Petitioner :- Subhash Chandra Kushwaha

Respondent :- State Of U.P. And Others

Petitioner Counsel :- K.K. Roy

Respondent Counsel :- C.S.C.,Ashok Khare,Kamal Narayan,Kamal
Nayan,RaVi Pratap Singh,S.C.

Hon'ble Vineet Saran.J.

Hon'ble Ran Vi°ai Singh,J. An illness slip has been sent by Sri Kamal Nayan, learned counsel for the respondent. List in the next cause list. Order Date :- 8.7.2010 dps