Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Entire Act]

Madras Presidency - Section

Section 6 in The Madras City Police Act, 1888

6. - Appointment of Joint Commissioners or Deputy Commissioners of Assistant Commissioner

The Government may, from time to time, appoint one or more Joint Commissioners or Deputy Commissioners or Assistant Commissioners, who shall be competent to perform any of the duties or exercise any of the powers assigned to that officer as Commissioner under his orders.