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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(44) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(44)"segregated ballast" means the ballast water introduced into a tank which is completely separated from the cargo oil and oil fuel system and which is permanently allocated to the carriage of ballast or to the carriage of ballast or cargoes other than oil or noxious liquid substances;