Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Punjab - Subsection

Section 81(2) in The State Pharmacy Council Rules, 1951

(2)Every District Registrar of Deaths who receives a death notice showing that the deceased belonged to profession or calling the members of which are registerable under the Pharmacy Act, shall forthwith notify the Registrar of the Council of such death.