Supreme Court - Daily Orders
Commissioner Of Income Tax-I vs The Arvind Mills Ltd. on 27 September, 2016
ITEM NO.13 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 2003/2014
COMMNR. OF INCOME TAX-I Appellant(s)
VERSUS
THE ARVIND MILLS LTD. Respondent(s)
(with office report)
Date : 27/09/2016 This appeal was called on for hearing today.
For Appellant(s)
Ms Kiran Pandey, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
Ms Akriti Dewan, Adv.
Mr. Bhargava V. Desai,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Parties have not filed statement of case. Since it is no more a mandate after the amendment in the Supreme Court Rules, 2013, registry to process the matter for being listed before the Hon'ble Court as per rules.
(PAWAN DEV KOTWAL) Signature Not Verified Registrar Digitally signed by HEMA JOSHI Date: 2016.09.29 12:54:53 IST Reason: