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[Cites 0, Cited by 2] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(1) in The Delhi Sikh Gurdwaras Act, 1971

(1)Save as otherwise provided in this section, Vie term of office or a member of the Committee shall be four years and shall commence from the date on which the first meeting of the Committee is held under section 15, and no longer.