Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Rules, 1961 6. Recording reasons. - In passing an order under section 6, the authorized officer shall record, in brief, the grounds for his decision.
