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State of West Bengal - Section

Section 265B in The Calcutta Municipal Corporation Act, 1980

265B. [ Determination of size of ferrule. - [Sections 265B and 265C inserted by W.B. Act 26 of 1997.]

The size of a ferrule attached to the supply pipe in any premises or building shall be determined on the basis of the annual valuation of the premises as may be fixed by regulations].