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State of Uttar Pradesh - Section

Section 36 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014

36. Evacuation of Power.

- 1. The Generating Plant shall supply power to the Distribution Licensee of its area through a 33 KV or higher voltage line terminating at the nearest 132 KV Sub-station as per the voltage and capacity as given below:i. Installed capacity upto 1 MW on 11 KV.ii. installed capacity upto 10 MW on 33 KV;iii. installed capacity above 10 MW on 132 KV;Provided that rooftop solar PV projects less than 5 kW evacuation of power shall be allowed at single phase connection.Provided that rooftop solar PV projects greater than and equal to 5 kW and upto 50 kW evacuation of power shall be allowed at 415V.The Distribution Licensee or State Transmission Utility shall ensure that the plant is allowed to be connected to the nearest substation in order to control length of line subject to technical feasibility:Provided that in case of existing plants, the connectivity shall be the same as existing on the date of these Regulations coming into effect:Provided also that in case of plants where the scheme for connectivity has already been approved by the Commission in PPA and the same are commissioned after the date of these Regulations coming into effect, the connectivity as per that approved scheme shall be allowed: