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[Cites 0, Cited by 0] [Section 15B(1)] [Section 15B] [Entire Act]

State of Punjab - Subsection

Section 15B(1)(i) in The Punjab Co-operative Societies Act, 1961

(i)every person eligible for admission as a member of a co-operative society shall be deemed to have been admitted as a member of the society from the date of receipt of his application for such admission in the office of that society ;