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[Cites 0, Cited by 0] [Section 25(9)] [Section 25] [Entire Act]

State of Meghalaya - Subsection

Section 25(9)(a) in Meghalaya Goods and Services Tax Act, 2017

(a)any specialized agency of the United Nations Organization or any Multilateral Financial Institution and Organization notified under the United Nations (Privileges and Immunities) Act, 1947, Consulate or Embassy of foreign countries; and