Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(a) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963 (a)"Appointing Authority" means the Head of the office, or the Officer to whom such power has been delegated by the Head of the Office;
