Orissa High Court
Mahesh Charan Sahoo vs Engineer-In-Chief Water Resources ... on 4 July, 2024
Author: Murahari Sri Raman
Bench: Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.27050 of 2021
Mahesh Charan Sahoo .... Petitioner
Mr. Goutam Kumar Acharya, Senior Advocate
along with Mr. K.M.H. Niamati, Advocate
-versus-
Engineer-in-Chief Water Resources .... Opposite Parties
Department, Odisha and Others
Ms. Saswata Patnaik, Addl. Government Advocate
CORAM:
HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
Order No. ORDER
03. 04.07.2024 This matter is taken up through Hybrid Mode.
2. As requested by the learned counsel for the parties, list this matter along with W.P.(C) No. 28978 of 2021 on 21.08.2024.
(M.S. Raman) Judge Suchitra Signature Not Verified Digitally Signed Signed by: SUCHITRA BEHERA Designation: JUNIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Page 1 of 1 Date: 04-Jul-2024 16:40:16