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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)The official in charge of collection of answer books packets shall hand over the sealed packets of answer books of HSSC Examination collected from different centres of the examination to the Coding Camp Custodian appointed for the purpose against proper acknowledgement in register maintained in the office along with the copy of the receipt passed on to him/her by the conductor.