Himachal Pradesh High Court
State Of H.P. & Ors. vs . Sh. Kahan Singh on 26 September, 2022
Bench: Sabina, Sushil Kukreja
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State of H.P. & Ors. vs. Sh. Kahan Singh CWP No.5809 of 2020 26.09.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners.
Ms. Babita Chauhan, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the respondent.
Learned counsel for the respondent seeks more time to file reply.
List after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 26/09/2022 20:06:08 :::CIS