Section 3(2)(vii) in The Local Authorities Loans Act, 1914

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(vii) in The Local Authorities Loans Act, 1914

(vii)any exceptional expenditure of an urgent and unforeseen character not already provided for in this section."-Mah. Act 31 of 1975, section 4 (not yet enforced).

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(2)(vii) in The Local Authorities Loans Act, 1914