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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(10) in Instructions Relating to Liquor

(10)Purchase of requisites. - Lessee-manager shall make their own arrangements, subject to such orders as to the source of supply as may be issued by the Excise Commissioner, for the purchase of all necessary furnitures and other requisites such as casks, drums bottles, corking machines, etc.