Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 19 in The Integral University Act, 2004 19. The Executive Council. (1)The Executive Council shall be the Principal Executive Body of the University.(2)The constitution of the Executive Council, the term of office of its members and its powers and duties shall be such as may be prescribed.
