Bombay High Court
Bhartiya Seva Acharya Education ... vs State Of Maharashtra, Thr. Secretary, ... on 8 September, 2023
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
10-WP-5965-2023.odt 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH : NAGPUR.
WRIT PETITION NO.5965 of 2023
Bhartiya Seva Acharya Education Society, through its Secretary, Shri Bharat M. Parate & anr
vs.
State of Maharashtra, through its Secretary, Department of Education and Sports and
others.
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Shri R.S.Parsodkar, Advocate for petitioners.
CORAM :- A.S.CHANDURKAR AND MRS. VRUSHALI V. JOSHI, JJ.
DATE :- 8th SEPTEMBER 2023 Not to be placed before the bench of which A.S.Chandurkar, J. is a member.
(MRS. VRUSHALI V. JOSHI, J.) (A.S.CHANDURKAR, J.) Andurkar.
Signed by: Jayant S. Andurkar Designation: PA To Honourable Judge Date: 08/09/2023 17:27:32