Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 37 in The M.P. Municipal Accounts Rules, 1971 37. Saving. - If in Octroi Rules or bye-laws of any Municipal Council the forms of receipts and registers have been prescribed, they be used until modified.(c)Property Tax
