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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(x) in Rajasthan Education Assistant Services Rules, 2013

(x)the person serving under any Government school/Government Educational Projects viz. Lok Jumbish Pariyojana/Sajva Shiksha Abhiyan/ District Primary Education Programme/ Rajiv Gandhi Pathshala/Shiksha Karmi Board and Madarasa listed under the Madarsa Board shall be deemed to be within age limit, had they been within the age limit when they were initially engaged even though may have crossed the age limit at the time of direct recruitment.