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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(1) in Shri Guru Ram Rai University Act, 2016

(1)The first Statutes framed by the Board of Governors shall be submitted to the State Government for its approved, which may, within three months from the date of receipt of the Statutes give its approval with or without modification.