Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Haryana - Subsection Section 17(1) in Haryana (Prevention and Control of Water Pollution) Rules, 1978 (1)The Member-Secretary shall be incharge of all the confidential papers of the Board and shall be responsible for preserving them.
