Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(b) in The West Bengal Official Language Act, 1961

(b)of any notification, order, rule, regulation or bye-law issued by the Central Government under the Constitution or under any Central Act, or