Chattisgarh High Court
Dr. Hari Singh vs General Manger, District Industries & ... on 28 July, 2016
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet FAM No.157 of 2016 Dr. Hari Singh Versus General Manager 28/07/2016 Shri Manoj Paranjpe, counsel for the appellant.
Shri U.N.S. Deo, GA for the State. Heard.
Admit.
Call for the record.
List it for final hearing in due course.
Sd/- Sd/-
Judge Judge
Prashant Kumar Mishra Chandra Bhushan Bajpai
Nirala