Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

Dr. Hari Singh vs General Manger, District Industries & ... on 28 July, 2016

HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet FAM No.157 of 2016 Dr. Hari Singh Versus General Manager 28/07/2016 Shri Manoj Paranjpe, counsel for the appellant.

Shri U.N.S. Deo, GA for the State. Heard.

Admit.

Call for the record.

List it for final hearing in due course.

                          Sd/-                               Sd/-

                         Judge                              Judge

              Prashant Kumar Mishra                Chandra Bhushan Bajpai
Nirala