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[Cites 0, Cited by 0] [Section 424D] [Entire Act]

Union of India - Subsection

Section 424D(12) in The Companies (Second Amendment) Act, 2002

(12)All the provisions relating to the preparation of scheme by the operating agency and sanction of such scheme by the Tribunal shall, as far as may be, apply to the scheme referred to in sub- section (11).