Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Promila Bakshi & Others vs . Ashok Bhatia & on 18 October, 2024

Promila Bakshi & others vs. Ashok Bhatia & others CMP(M) No. 170 of 2023 18.10.2024 Present: Mr. Karun Negi, Advocate, for the applicants/appellants.

Mr. Sambhav Bhasin, Advocate, vice Mr. Deven Khanna, Advocate, for respondent No.1. Mr. Dalip K. Sharma, Advocate, for respondent No.15 & 38.

Mr. Sunil Thakur, Advocate, vice Mr. Mukesh Sharma, Advocate, for respondents No. 39 (a) to 39 (d), 40 to 44. Mr. Dheeraj Thakur, Advocate Mr. Arjun Lal, Advocate, for respondent No.45. Further time prayed to comply with the order dated 18.06.2024. Needful be done on or before next date of hearing.

List after three weeks.

(Bipin C. Negi) Judge October 18, 2024 (Nisha)