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State of Tamilnadu - Section
Section 5 in Tamil Nadu Municipal Electrical Engineering Service Rules, 1970
5. Qualification.
- No person shall be eligible for appointment to the posts and by the method mentioned in columns (1) and (2) respectively of the Table below unless he possesses the qualifications specified in the corresponding entries in column (3) thereof: -| Post | Method of recruitment | Minimum qualifications |
| (1) | (2) | (3) |
| Municipal Electrical Engineer, Grade I. | By deputation | Engineers of Tamil Nadu Electricity Board in the rank ofDivisional Electrical Engineer who possess any of thequalification prescribed for direct recruitment to the post ofMunicipal Engineer, Grade III. |
| By promotion | Regular members of Municipal Electrical Engineer, Grade II,under the Municipal Electrical undertakings who have put in notless than five years of service and who possess any of thequalifications prescribed for direct recruitment to the post ofMunicipal Engineer, Grade III. | |
| Municipal Electrical Engineer, Grade II. | By deputation | Engineers of Tamil Nadu Electricity Board in the rank ofAssistant Engineer who possess any of the qualificationsprescribed for direct recruitment to the post of MunicipalEngineer, Grade III. |
| By promotion | Approved probationers in the category of Municipal ElectricalEngineer, Grade III under Municipal Electrical undertakings whopossess any of the qualifications prescribed for directrecruitment to the post of Municipal Engineer Grade III. | |
| Municipal Electrical Engineer, Grade III. | By direct recruitment. | (1) Must not havecompleted or will not complete 32 years of age on the first dayof July for the year in which the selection for appointment ismade in the case of direct recruits.(2) (a) A diploma ofL.E.E. issued by the Technological Diploma Examination Board,Chennai or equivalent qualifications; and(b) Practicalexperience in maintenance or erection or construction work for aperiod of not less than 2 years in the Government ElectricityDepartment, Tamil Nadu Electricity Board or three yearselsewhere.Explanation. -Practical experience is not necessary in case of personspossessing the B.E. Degree of the Chennai or Madurai orAnnamalai University or any other University recognized by theUniversity Grants Commission. (3) (a) A pass in Sections A and Bof the A.M.I.E. (India) Examination with Electrical Engineering(General) and any two of the following subjects under Section Bas optional or additional subjects: -(i) Electric Supplyand Power Distribution,(ii) ElectricMachinery,(iii) ElectricalInstallations.(iv) ElectricalMeasurements.(v) Thermodynamicsand Heat Engines (Steam and Internal Combustion).(vi)Hydro-Electricity.(vii) Hydraulics orHydraulic Machinery.(b) Thequalification specified above is subject to the followingconditions, namely: -(i) Practicaltraining in 'Surveying' for at least one year or hold the UpperSubordinate or L.C.E. Diploma of the College of Engineering,Guindy or any other qualification recognised as equivalentthereto; and(ii) Practical experience of erection,maintenance or construction work for a period of not less thanone year after passing section A and B of the A.M.I.E (India)Examination. Or |
| By promotion | Approved probationers in the category ofSupervisors possessing any of the qualifications prescribed initems (2) or (3) above. |