Allahabad High Court
Sangam Lal Singh vs State Of U.P. And 3 Others on 18 March, 2021
Bench: Sanjay Yadav, Jayant Banerji
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 7546 of 2021 Petitioner :- Sangam Lal Singh Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Ajendra Kumar Counsel for Respondent :- C.S.C. Hon'ble Sanjay Yadav,J.
Hon'ble Jayant Banerji,J.
In respect of relief sought in the present petition, petitioner prays for withdrawal of petition with liberty to file a civil suit.
Prayer is allowed.
Petition stands dismissed as withdrawn with the said liberty.
Order Date :- 18.3.2021 Kirti (Jayant Banerji, J) (Sanjay Yadav, J)