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Allahabad High Court

Sangam Lal Singh vs State Of U.P. And 3 Others on 18 March, 2021

Bench: Sanjay Yadav, Jayant Banerji





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 7546 of 2021
 

 
Petitioner :- Sangam Lal Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajendra Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sanjay Yadav,J.
 

Hon'ble Jayant Banerji,J.

In respect of relief sought in the present petition, petitioner prays for withdrawal of petition with liberty to file a civil suit.

Prayer is allowed.

Petition stands dismissed as withdrawn with the said liberty.

Order Date :- 18.3.2021 Kirti (Jayant Banerji, J) (Sanjay Yadav, J)